LexVINOD K. SHARMA
973 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 973 |
Disposal nature
| DISMISSED | 440 |
| ALLOWED | 285 |
| DIRECTION | 62 |
| DISPOSED OF | 45 |
| ORDERED | 23 |
| DISMISSED WITH DIRECTION | 18 |
| DISMISSED AS WITHDRAWAL | 15 |
| DISMISSED AS INFRUCTUOUS | 15 |
Recent judgments
- INDIABULLS FINANCIAL SERVICES v. GREEN GARDENS PRIVATE LIMITED — Madras High Court (2013-04-30)
- M/S. VAYUVIDYUT PROJECTS v. SHANGHAI ELECTRIC WIND POWER — Madras High Court (2013-04-29)
- M/S. CONCRETE PRODUCTS AND v. THE PRINCIPAL CHIEF ENGINEER — Madras High Court (2013-04-23)
- DEUTSCHE TRUSTEE COMPANY v. MASCON GLOBAL LIMITED — Madras High Court (2013-04-23)
- PHOENIX ARC PRIVATE LIMITED v. MR. JEYRAM MARTHANDAN — Madras High Court (2013-04-22)
- M. RAJKUMAR v. THE CHIEF MANAGER — Madras High Court (2013-04-22)
- M/S. SBQ STEELS LIMITED v. M/S. GOYAL MG GASES PRIVATE — Madras High Court (2013-04-19)
- COMP.A/415/2013 of M/S.T.V.SUNDARAM IYENGAR Vs — Madras High Court (2013-04-19)
- M/S. KRIS HEAVY ENGINEERING v. PNHB-LANCO-KHEC-JV — Madras High Court (2013-04-19)
- MEHERUNNISA v. OFFICIAL LIQUIDTOR — Madras High Court (2013-04-18)