VINOD GOEL

990 recorded High Court judgment(s) · 2012–2025

Courts

Disposal nature

Recent judgments

• OM PRAKASH YADAV v. SHOTI PURSHOTAM GERA & ORS — Delhi High Court (2025-01-14)
• SHIKHA TANEJA v. KISHAN LAL TANEJA & ORS — Delhi High Court (2020-01-28)
• M/S EVERSHINE ELECTRONICS (P) LTD & ANR v. SANJIV MAHAJAN & ORS — Delhi High Court (2019-12-12)
• SANJIV SAHNI v. OM PRAKASH & ORS — Delhi High Court (2019-12-04)
• SRINIWAS v. MANOJ KUMAR — Delhi High Court (2019-10-31)
• RITA RAJ v. PABITRA ROY CHAUDHARY — Delhi High Court (2019-08-02)
• DELHI DEVELOPMENT AUTHORITY v. AJAY MITTAL — Delhi High Court (2019-08-02)
• ASHOK KUMAR & ANR v. VARSHA JOSHI COMMISSIONER , NORTH DELHI MUNICIPAL CORPORATION & ANR — Delhi High Court (2019-08-01)
• MOHD SHER NABI CHAMAN v. AKASH BHATNAGAR & ANR — Delhi High Court (2019-08-01)
• SYNDICATE BANK v. ICICI BANK LTD & ANR — Delhi High Court (2019-07-31)