VINOD DIWAKAR

236 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

236

Allowed/Partly Allowed on merits	72
Disposed off/Decided on merits	41
(unspecified)	38
Dismissed on merits	34
Dismiss other than merit(DD/Non Prosec./Abated)	23
DISMISSED AS WITHDRAWN	18
DISMISSED AS INFRUCTUOUS	7
DISMISSED AS NOT PRESSED	1

VISHAL VARMA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-05)
KHWAJA SHAMSHAD AHMAD v. STATE INFORMATION COMMISSION UTTAR PRADESH AND 2 OTHERS — Allahabad High Court (2026-04-28)
M/S TRIVENI ENGINEERING AND INDUSTRIES LTD. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-04-28)
TANUJ JAIN AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-04-22)
RAKESH KUMAR SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-04-22)
RAVI CHAND SRIVASTAVA v. EMPLOYEES PROVIDENT FUND COMMISSIONER PROVIDENT FUND HOUSE AND 3 OTHERS — Allahabad High Court (2026-04-22)
MAHESH SINGH VERMA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-04-22)
RANJEET SINGH v. NEETU SINGH — Allahabad High Court (2026-04-22)
CNH UDYOG KARAMCHARI SANGH AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2026-04-22)
SUGGI DEVI v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-04-22)