VINOD CHATTERJI KOUL

4,441 recorded High Court judgment(s) · 2019–2025

Courts

High Court of J&K and Ladakh

4441

Disposed Off	2094
Dismised	1093
DISMISSED FOR NON PROSECUTION	462
Disposed Off as Withdrawn	414
Dismissed as Infractuous	229
Transferred CAT SRINAGAR	106
Transferred CAT JAMMU	41
Transfer to Armed Forces Tribunal Bench	2

MOHAMMAD SHAFI PARRAY v. FAYAZ AHMAD MIR — High Court of J&K and Ladakh (2025-12-29)
JAVAID AHMAD BHAT v. GHULAM AHMAD KATOO — High Court of J&K and Ladakh (2025-12-29)
COURT ON ITS OWN MOTION v. SHALIN KABRA AND ORS. (REVENUE) — High Court of J&K and Ladakh (2025-12-29)
ROBKAR v. COMMISSIONER / SECRETARY TO GOVERNMENT (INDUSTRIES AND COMMERCE) — High Court of J&K and Ladakh (2025-12-29)
GHULAM NABI LONE AND ANR. v. GHULAM MOHAMMAD RESHI AND ORS. — High Court of J&K and Ladakh (2025-12-27)
UNION TERRITORY THROUGH POLICE STATION BANDIPORA (HOME) v. YOUNIS SHABIR GANIE — High Court of J&K and Ladakh (2025-12-27)
MOHAMMAD WASEEM MALIK AND ORS v. MEHJABEENA — High Court of J&K and Ladakh (2025-12-26)
SIKENDAR AHMAD v. J AND K SPECIAL TRIBUNAL SRINAGAR AND ORS — High Court of J&K and Ladakh (2025-12-26)
MUSAVIR NABI BHAT v. UNION TERRITORY OF J AND K AND ANR. (HOME) — High Court of J&K and Ladakh (2025-12-26)
FIRDOUS AHMAD SHAH v. UNION TERRITORY OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2025-12-26)