VINOD CHATTERJI KOUL

94 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

Disposed Off	83
Dismissed	6
Dismissed for Non Prosecution	3
Transferred to Central Administrative Tribunal, Jammu Bench	1
Dismissed as Withdrawn	1

UT of Jammu and Kashmir and Ors v. Raj Kumar — High Court of J&K and Ladakh (2026-03-06)
J.K.B.O.S.E. TH. ITS SECY. v. NIRMALA DEVI AND ORS. — High Court of J&K and Ladakh (2023-06-08)
PARVINDER KUMAR LEHRIA v. J.K.B.O.S.E.AND ANR. — High Court of J&K and Ladakh (2023-06-08)
PARVINDER KUMAR LEHRIA v. J.K.B.O.S.E.TH.ITS CHAIRMAN AND ORS. — High Court of J&K and Ladakh (2023-06-08)
J.K.B.O.S.E. TH. ITS SECY. v. PAWAN SINGH AND ORS. — High Court of J&K and Ladakh (2023-06-08)
M/S BEST CROP SCIENCE INDUSTRIAL AREA KATHUA TH GULSHAN BANDRAL v. UNION OF INDIA TH SECRETARY MINISTRY OF COMMERCE AND INDUSTRY DIPP AND OTHERS — High Court of J&K and Ladakh (2023-05-23)
RAJINDER KUMAR BHAT v. J.D.A AND ORS. — High Court of J&K and Ladakh (2023-05-16)
BEER WALIKHAN v. UNION OF INDIA TH SECRETARY MINISTRY OF DEFENCE NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2023-03-18)
BUILDING OPERATION CONTROLLING AUTH. v. SURESH KUMAR — High Court of J&K and Ladakh (2023-03-18)
MOHD SADEEQ v. UT OF J AND K TH COMMISSIONER SECRETARY PWD R AND B DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-03-16)