VINOD CHATTERJI KOUL

3,557 recorded High Court judgment(s) · 2020–2025

Courts

High Court of J&K and Ladakh

3557

Disposed Off	1143
Dismissed for Non Prosecution	871
Dismissed	632
Dismissed as Withdrawn	379
Dismissed as Infractuous	336
Transferred to Central Administrative Tribunal, Jammu Bench	190
Transfer to Armed Forces Tribunal Bench, Jammu	4
Transferred Outside State	1

RAYAZ AHMED MUTTO v. MANDEEP KOUR COMMISSIONER SECRETARY HOUSING AND URBAN DEPARTMENT AND ANOTHER — High Court of J&K and Ladakh (2025-10-17)
RESHAM BEE AND ANR. v. STATE TH.SOCIAL WELFARE DEPTT.AND ORS. — High Court of J&K and Ladakh (2025-10-17)
RAKESH KUMAR SHARMA v. SIMRAN DEEP SINGH,DIR.EDUCATION AND ORS. — High Court of J&K and Ladakh (2025-10-17)
PARDEEP DUBEY v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT HOME DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2025-10-17)
AMIT ISHAR v. STATE TH. EDUCATION DEPTT. AND ORS. — High Court of J&K and Ladakh (2025-10-17)
NEETU JASROTIA v. SURESH KUMAR GUPTA COMMISSIONER SECRETARY SCHOOL EDUCATION DEPTT AND OTHERS — High Court of J&K and Ladakh (2025-10-17)
MOHD RAFI ALIAS PINKA TH PARVEEN BEGUM v. UT OF J AND K TH ADDITIONAL CHIEF SECRETARY HOME DEOARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2025-10-17)
KRISHAN LAL AND ANOTHER v. U T OF J AND K TH SHO POLICE STATION ARNIA JAMMU AND ANOTHER — High Court of J&K and Ladakh (2025-10-17)
FAROOQ AHMED TH SHAFIQA BEGUM v. UT OF J AND K TH FINANCIAL COMMISSIONER HOME DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2025-10-17)
RUHI DEVI v. FAROOQ AHMAD BABA,SECY.S.S.R.B.JAMMU — High Court of J&K and Ladakh (2025-10-17)