LexVINIT KUMAR MATHUR
24,242 recorded High Court judgment(s) · 2016–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 24242 |
Disposal nature
| ALLOWED | 8437 |
| DISPOSED OF | 7939 |
| DISMISSED | 7466 |
| WITHDRAWN | 199 |
| PARTLY ALLOWED | 115 |
| PREMPTORY | 36 |
| INTERM ORDER | 11 |
| MODIFIED | 10 |
Recent judgments
- VINAY BANSAL v. SHAILENDRA KUMAR AGARWAL — Rajasthan High Court (2025-07-14)
- KEWAL KRISHAN GUPTA v. NATIONAL COMMISSION FOR HOMEOPATHY — Rajasthan High Court (2025-05-27)
- JAGDISH CHANDRA PALIWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-04-21)
- SANJAY NIMBAWAT v. SHREYA GUHA — Rajasthan High Court (2025-04-15)
- GODARA CONSTRUCTION COMPANY v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-03-20)
- SMT. MANJU DEVI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-02-14)
- KHUMAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-14)
- VARDI SINGH v. GRAM PANCHAYAT, BARWA AND ANR — Rajasthan High Court (2025-02-14)
- STATE OF RAJASTHAN v. FATEH SINGH — Rajasthan High Court (2025-02-13)
- MURALI SINGH YADAV MEMORIAL NURSING INSTITUTE v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-13)