VINEY MITTAL,. H.S. BHALLA

384 recorded High Court judgment(s) · 2004–2024

Courts

Disposal nature

Recent judgments

• KISHAN CHAND v. SURJIT SINGH AND ORS. — Punjab & Haryana High Court (2024-10-18)
• M/S SATYA BEVERAGES v. HUDA AND ORS. — Punjab & Haryana High Court (2024-04-30)
• B.K. AGGARWAL v. STATE OF HRY. & ORS. — Punjab & Haryana High Court (2013-12-02)
• RAVINDER SINGH AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2008-12-05)
• RAJ KUMARI AND ANR. v. MANDEEP SINGH AND ANR. — Punjab & Haryana High Court (2007-03-29)
• MADAN BASSI v. MC, LUDHIANA AND ANR. — Punjab & Haryana High Court (2007-03-29)
• STATE OF HARYANA AND ORS. v. RAJINDER AND ORS. — Punjab & Haryana High Court (2007-03-26)
• ZILA v. JOGI RAM AND ORS. — Punjab & Haryana High Court (2007-03-26)
• BABA BULLAN SHAH v. MANGAL SINGH — Punjab & Haryana High Court (2007-03-15)
• CHAIN SINGH v. GULZAR SINGH — Punjab & Haryana High Court (2007-03-15)