VINEY MITTAL

145 recorded High Court judgment(s) · 1999–2016

Courts

Disposal nature

Recent judgments

• KAKA SINGH ETC. v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-03-14)
• KHARAITI LAL v. ST OF PB — Punjab & Haryana High Court (2016-03-14)
• INDER SINGH & ORS v. ST OF HRY & ORS — Punjab & Haryana High Court (2016-03-10)
• (O&M) MEHAL SINGH v. RAMESH KUMAR & ORS. — Punjab & Haryana High Court (2016-02-16)
• SATPAL AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-01-20)
• RANDHIR SINGTH & ORS v. LAND ACQUISITION COLLECTOR & ORS — Punjab & Haryana High Court (2016-01-20)
• (O&M) STATE OF PUNJAB v. GURMIT SINGH — Punjab & Haryana High Court (2016-01-13)
• ISHWAR SINGH & ANR v. ST OF HRY — Punjab & Haryana High Court (2015-12-24)
• RAMESH CHANDER AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2015-09-15)
• PUNJB HEALTH SYSTEM CORPN. v. PRES.OFFICER INDL.TRIBUNAL-CUM-LAB.COURT — Punjab & Haryana High Court (2015-09-15)