VINEET SARAN (CJ),. VINOD PRASAD

21 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• MADHAB v. EXECUTIVE OFFICER — Orissa High Court (2016-11-25)
• PATITAPABAN SAHU v. STATE OF ODISHA — Orissa High Court (2016-11-25)
• BHABANI SHANKAR GIRI v. STATE OF ODISHA — Orissa High Court (2016-11-25)
• BHARAT v. C.M,ORISSA — Orissa High Court (2016-11-25)
• PADMA CH. PATRA v. STATE — Orissa High Court (2016-11-25)
• UPENDRA KU.SHAW v. GOVT.OF ORISSA — Orissa High Court (2016-11-25)
• SAROJ KUMAR PANDA v. COLLECTOR,NAYAGARH — Orissa High Court (2016-11-25)
• BIJAY KU PRADHAN v. UNION OF INDIA — Orissa High Court (2016-11-25)
• PRABIR KU. DAS v. STATE — Orissa High Court (2016-11-25)
• ORISSA CEMENT LTD. v. UNION OF INDIA — Orissa High Court (2016-11-25)