VINEET SARAN (CJ),. S.C.PARIJA

54 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• ASHOK KU.MOHANTY v. COLLECTOR,PURI — Orissa High Court (2018-06-29)
• PUJA PANDA NIJOG v. STATE — Orissa High Court (2018-06-29)
• GURUPRASAD ROUL v. STATE — Orissa High Court (2018-06-29)
• HARIHAR MALLICK v. THE COLLECTOR, PURI — Orissa High Court (2018-06-29)
• ALEKH CH.MALLIK v. COLLECTOR,KENDRAPARA — Orissa High Court (2018-06-29)
• ORISSA INDUSTRIESLTD v. COMMNR.OF SALES TAX — Orissa High Court (2018-06-29)
• SK.NABA v. SOHAN — Orissa High Court (2018-06-29)
• DVN.MANAGER v. RABINDRA — Orissa High Court (2018-06-29)
• U.I.A.CO v. KEDARNATH — Orissa High Court (2018-06-29)
• DOLA GOBINDA SAHU v. COLLECTOR KENDRAPARA — Orissa High Court (2018-06-29)