VINEET SARAN (CJ),. PRADIP MOHANTY

66 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• M/S UDAYABHANU MARKETING and SERVICES PVT.LTD.ING and SERVICES PVT LTD v. DIRECTOR,ALL INDIA INSTITUTE OF MEDICAL SCIENCES,BBSR. — Orissa High Court (2016-03-18)
• MAYADHAR SAHU v. STATE OF ORISSA — Orissa High Court (2016-03-11)
• CHUNIYAN RAGHU MURMU v. STATE OF ORISSA — Orissa High Court (2016-03-11)
• AJAY AGARWAL v. STATE OF ODISHA — Orissa High Court (2016-03-11)
• SANANDA THAKUR v. STATE OF ODISHA — Orissa High Court (2016-03-10)
• PRAFULLA CH.JENA and O v. STATE and ORS. — Orissa High Court (2016-03-10)
• CHAMUNDA PRIMARY FISHERY C.S.LTD. v. M.D.,ODISHA STATE FISHERMENS COOPERATIVE FEDERATION LTD. — Orissa High Court (2016-03-10)
• DAMODAR ROUTRAY v. STATE and ORS. — Orissa High Court (2016-03-10)
• MAHESH KU.SAHU v. COLLECTOR AND DIST.MAGISTRATE — Orissa High Court (2016-03-10)
• SK.IBRAHIM v. STATE OF ORISSA — Orissa High Court (2016-03-10)