VINEET SARAN (CJ),. K.R.MOHAPATRA

1,774 recorded High Court judgment(s) · 2017–2018

Courts

Orissa High Court

1774

Disposed Off	1521
Dismissed	122
Withdrawn	107
Allowed	10
Dismissed For Default/Non-Prosecution	7
Infructuous	6
Not Pressed	1

SANTILATA KHUNTIA v. STATE OF ORISSA — Orissa High Court (2018-05-14)
CHAKRADHAR PALAI v. STATE — Orissa High Court (2017-08-11)
M/S.SHREE BALAJI ENGICONS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2017-08-11)
M/S.SHREE BALAJI ENGICONS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2017-08-11)
M/S.SHREE BALAJI ENGICONS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2017-08-11)
NARAYAN SARANGI v. PRESIDING OFFICER. — Orissa High Court (2017-08-11)
M/S.SHREE BALAJI ENGICONS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2017-08-11)
M/S.SHREE BALAJI ENGICONS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2017-08-11)
N.I.A.CO.LTD. v. MALLUNI NAIK — Orissa High Court (2017-08-11)
M/S.SHREE BALAJI ENGICONS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2017-08-11)