VINEET SARAN (CJ)

31 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• M/S.NAYAGARH SUGAR COMPLEX v. NAYAGARH CO-OPERATIVE SUGAR INDUSTRIES LTD. — Orissa High Court (2018-07-06)
• SARAT KU.GAJENDRA v. M/S.BINAYAK CONDEV PVT.LTD. — Orissa High Court (2018-04-27)
• M/S.LANDMARKS INFRA DEVELOPERS PLTD. v. M/S.MESANARULA WELLMANJV — Orissa High Court (2018-04-13)
• D.B.POWER LTD. v. M/S.MAHANADI COAL FIELDS LTD. — Orissa High Court (2018-03-23)
• M/S.ISAR ENGINEERS v. NTPC-SAIL POWER COMP — Orissa High Court (2018-03-09)
• SNEHALATA TRIPATHY v. HIMANSU SEKHAR PATI — Orissa High Court (2018-01-19)
• M/S.ISAR ENGINEERS v. NATIONAL INSTITUTE — Orissa High Court (2017-12-15)
• MASTER CONTN.COMPANY v. DEPTT.OF I.D.I. — Orissa High Court (2017-12-15)
• M/S.LINGARAJESCARR v. M.C.F.LTD. — Orissa High Court (2017-12-15)
• SOUTHERN COOLING v. IDCO — Orissa High Court (2017-12-15)