VINEET SARAN (CJ),. BISWAJIT MOHANTY

45 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• VFPL-GRPL-DS JV COMPANY v. MAHANADI COALFIELDS LTD. — Orissa High Court (2017-10-31)
• GADI BRAMHA SELF v. SATYA KUMAR MALLICK — Orissa High Court (2017-10-31)
• DISTRICT ATHLETIC ASSOCIATION DHENKANAL v. SAROJ KUMAR PADHI — Orissa High Court (2017-10-31)
• DURYODHAN MOHANTY v. O.S.F.C. — Orissa High Court (2017-10-31)
• RADHA KRUSHNA PARIDA v. STATE OF ODISHA — Orissa High Court (2017-10-31)
• HARISH CH.PATRA v. MADHUSUDAN PADHI — Orissa High Court (2017-10-31)
• PRAKASH KU.ACHARYA v. COLLECTOR,BALASORE — Orissa High Court (2017-10-31)
• JAGADAMBA RICE MILL v. STATE — Orissa High Court (2017-10-31)
• REALITY PROMOTERS v. UNION OF INDIA — Orissa High Court (2017-10-31)
• KAILASH CH. SETHY v. UNION OF INDIA — Orissa High Court (2017-10-31)