VINEET SARAN (CJ),. B.R.SARANGI

7,335 recorded High Court judgment(s) · 2016–2018

Courts

Orissa High Court

7335

Disposed Off	5683
Dismissed	1201
Withdrawn	293
Dismissed For Default/Non-Prosecution	48
Allowed	38
Not Pressed	32
Infructuous	26
Dropped	6

SABITRI BEHERA v. COMMISSIONER-CUM-SECY. TO GOVT. — Orissa High Court (2018-08-02)
SHYAM CH.BEHURA v. STATE OF ORISSA — Orissa High Court (2018-08-02)
SEAFOD EXP.ASSN v. BBSR MUNICIPAL CORPN — Orissa High Court (2018-08-02)
BLS.ALLOYS LTD. v. STATE — Orissa High Court (2018-08-02)
DR.MADHUSUDAN BALIAR v. STATE and ORS. — Orissa High Court (2018-08-02)
DR.BIJAYALAKSHMI NAN v. STATE and ORS. — Orissa High Court (2018-08-02)
PRAKASH CH.LENKA v. COLLECTOR,KHURDA — Orissa High Court (2018-08-02)
M/S.RUTUPARNA CONSTUCTION v. STATE OF ORISSA — Orissa High Court (2018-08-02)
MAMGA SHARCHI FIANAN v. NARESH CH.BEHERA — Orissa High Court (2018-08-02)
M/S.PROTECTION M.LTD v. SALES TAX OFFICER — Orissa High Court (2018-08-02)