VINEET SARAN,B.SREENIVASE GOWDA

36 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• MR SANJEEVA POOJARY v. THE ORIENTAL INSURANCE COMPANY LTD — Karnataka High Court (2016-02-08)
• SRI RENOJ KURUVELLASAM v. SMT. AMRITA PRITHAMI — Karnataka High Court (2016-02-01)
• SRI KRISHNAMURTHY SUBRAMNAYAM v. THE SAMYUKTA BHARATH HOUSING — Karnataka High Court (2016-01-29)
• THE CHAIRMAN v. SRI. RAMALINGAM K.K. — Karnataka High Court (2016-01-29)
• BANGALORE METROPOLITAN TRANSPORT CORPORATION v. V RAMASWAMY — Karnataka High Court (2016-01-28)
• ABILASH CHRISTOPHER v. M/S. FLAVIA FRANCISCA — Karnataka High Court (2016-01-28)
• SMT. LAKSHMAMMA v. M.R SWAMY — Karnataka High Court (2016-01-27)
• SMT SULOCHANA v. MR BASAVARAJ — Karnataka High Court (2016-01-27)
• DR D HEMACHANDRA SAGAR v. SIRAJIN BASHA — Karnataka High Court (2016-01-27)
• SRI G M ANAND KUMAR v. SRI BASAVARAJU — Karnataka High Court (2016-01-20)