VINEET SARAN

25 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• DR S K RAMESH M A PHD v. THE STATE OF KARNATAKA — Karnataka High Court (2015-07-24)
• VENKATARAMA v. STATE BANK OF MYSORE — Karnataka High Court (2015-07-24)
• B VAMANA v. THE NEW MANGALORE PORT TRUST — Karnataka High Court (2015-07-24)
• B VITALIAH v. STATE OF KARNATAKA — Karnataka High Court (2015-07-01)
• SMT RADHA BAHADUR v. BRUHAT BANGALORE — Karnataka High Court (2015-07-01)
• SMT K. KAVERI v. THE ASSISTANT EXECUTIVE ENGINEER — Karnataka High Court (2015-07-01)
• SRI LOKESH R N v. THE STATE OF KARNATAKA REP. BY THE PRL. SECRETARY — Karnataka High Court (2015-07-01)
• K B SHIVAPPA v. THE GOVT OF INDIA — Karnataka High Court (2015-07-01)
• SRI PRABHUDAS T S v. MYSORE PAPER MILLS — Karnataka High Court (2015-04-30)
• SHRI. DR. S.P. RAGHUNATH v. THE PRINCIPAL SECRETARY — Karnataka High Court (2015-04-30)