LexVINEET KOTHARI, R. SURESH KUMAR
442 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 442 |
Disposal nature
| WITHDRAWN DISMISSED | 136 |
| DISMISSED | 113 |
| DISPOSED OF | 95 |
| ALLOWED | 40 |
| DISMISSED AS INFRUCTUOUS | 14 |
| DISMISSED AS WITHDRAWAL | 13 |
| ORDERED | 12 |
| DELAY CONDONED | 10 |
Recent judgments
- S.AYYATHURAI v. THE GOVERNMENT OF INDIA — Madras High Court (2020-06-12)
- M.SHALINI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-06-12)
- TamilNadu High and Higher secondary school v. The Secretary to Govt — Madras High Court (2020-06-11)
- Mariappan v. The Secretary to Government, — Madras High Court (2020-06-11)
- RAMESH UMAPATHY v. The Chief Secretary — Madras High Court (2020-06-11)
- Dr.Vasanthakumar v. Union of India — Madras High Court (2020-06-11)
- V.Ilagovan v. The Secretary of Education — Madras High Court (2020-06-11)
- T.Paneerselvam v. The Honble Chief Metropolitan — Madras High Court (2020-06-09)
- P.Chelladurai v. The Additional Chief Secretary, — Madras High Court (2020-06-09)
- Chandra Singh v. The Commissioner, — Madras High Court (2020-06-09)