LexVINEET KOTHARI, M.S. RAMESH
100 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 100 |
Disposal nature
| DISMISSED | 25 |
| DISPOSED OF | 25 |
| ORDERED | 20 |
| WITHDRAWN DISMISSED | 16 |
| ALLOWED | 6 |
| DISMISSED AS INFRUCTUOUS | 2 |
| LEAVE GRANTED | 2 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. SHRI RAVIKANT CHOUDHARY — Madras High Court (2020-12-22)
- M/S.A.M.M.ARUNACHALAM & SONS v. THE ASSISTANT COMMISSIONER OF — Madras High Court (2020-12-22)
- DR.SOORIYAKALA SREEKUMAR v. THE ASSISTANT COMMISSIONER — Madras High Court (2020-12-22)
- TMT.T.A.H.ZUBAIDA UMMAL, v. THE INCOME TAX OFFICER, — Madras High Court (2020-12-21)
- M.O.H.FAROOK(DECEASED) v. THE ASST COMMISSIONER — Madras High Court (2020-12-21)
- M/S EAGLE APPARELS LLP v. THE INCOME TAX OFFICER — Madras High Court (2020-12-21)
- M/S.EAGLE APPAREL PRIVATE v. THE DEPUTY COMMISSIONER OF — Madras High Court (2020-12-21)
- CHINNAMMAL v. THE ASST COMMISSIONER OF — Madras High Court (2020-12-18)
- S.P.SANJAI v. THE COMMISSIONER OF INCOME TAX — Madras High Court (2020-12-17)
- R.RAJENDRAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-12-15)