VINEET KOTHARI, KRISHNAN RAMASAMY
123 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 123 |
Disposal nature
| WITHDRAWN DISMISSED | 45 |
| DISPOSED OF | 36 |
| DISMISSED | 21 |
| ORDERED | 10 |
| DELAY CONDONED | 6 |
| DISMISSED AS INFRUCTUOUS | 2 |
| ALLOWED | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- RAJAH MUTHAIH CHETTIAR CHARITABLE AND EDUCATIONAL TRUST v. KUMARARAJAH MUTHIAH SCHOOL — Madras High Court (2020-10-01)
- THE ASST. COMMISSIONER OF v. M/S REXIN SEA INDIA LTD — Madras High Court (2020-10-01)
- QATAR AIRWAYS v. COMMISSIONER OF CUSTOMS (AIR) — Madras High Court (2020-10-01)
- D.LAKSHMANAN SARAVANAN v. T.M.RAMACHANDRA REDDY (DECEASED) — Madras High Court (2020-09-30)
- COMMISSINER OF CENTRAL EXCISE v. M/S.THE INDIA CEMENTS LTD — Madras High Court (2020-09-30)
- M/S.MARG LIMITED,MARG AXIS, v. COMMISSIONER OF INCOME-TAX — Madras High Court (2020-09-30)
- THE COMMISSIONER OF GST AND CENTRAL EXCISE v. M/S.SPIC LTD — Madras High Court (2020-09-29)
- Tvl.SANTHOSH CATERES v. THE ASSISTANT COMMISSIONER (CT) — Madras High Court (2020-09-28)
- THE COMMISSIONER OF GST AND CENTRAL EXCISE v. M/S LA FREIGHT LIFT PVT LTD — Madras High Court (2020-09-28)
- COMMISSIONER OF INCOME TAX v. SENGUNTHAR MATRICULATION — Madras High Court (2020-09-25)
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