LexVINEET KOTHARI, C. SARAVANAN
201 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 201 |
Disposal nature
| DISPOSED OF | 92 |
| WITHDRAWN DISMISSED | 51 |
| DISMISSED | 30 |
| ORDERED | 12 |
| ALLOWED | 8 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M/S.HEXXON MARITIME SERVICES v. THE CHAIRMAN — Madras High Court (2020-02-04)
- M.Munusamy v. A.ANNADURAI — Madras High Court (2020-02-04)
- EXCEL ENGINEERING ENTERPRISES v. JOHN THOMAS — Madras High Court (2020-02-04)
- STRIDES AIR SYSTEMS (P) LTD v. R.BHASKARAN — Madras High Court (2020-02-04)
- Mrs.Shanthi v. R.R.AMITABH — Madras High Court (2020-01-22)
- S.K.TRANSPORT v. ASSISTANT COMMISIIONER — Madras High Court (2020-01-20)
- THE STATE OF TN REP.BY THE v. 1.TVL.SWARNAMBIGAI TEXTILES, — Madras High Court (2020-01-20)
- THE STATE OF TN REP.BY THE v. 1.TVL.SRINIVASA TEXTILES — Madras High Court (2020-01-20)
- PRICOL LTD. v. THE COMMISSIONER OF CENTRAL — Madras High Court (2020-01-20)
- THE STATE OF TAMILNADU, v. TVL. JAIN OFFSET PRESS, — Madras High Court (2020-01-20)