LexVINEET KOTHARI, ANITA SUMANTH
250 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 250 |
Disposal nature
| DISMISSED | 162 |
| DISMISSED AS WITHDRAWAL | 26 |
| DISPOSED OF | 25 |
| WITHDRAWN DISMISSED | 14 |
| ALLOWED | 11 |
| CLOSED | 6 |
| PARTLY ALLOWED | 2 |
| DISMISSED FOR NOT PRESSED | 2 |
Recent judgments
- CAMICERIA APPARELS INDIA P LTD v. THE ASS COMMISSIONER OF — Madras High Court (2019-02-04)
- COMMISSIONER OF INCOME TAX v. SRI V RAJASEKHARAN — Madras High Court (2019-02-01)
- THE COMMISSIONER OF INCOME v. M/S INTERNATIONAL SERVICES — Madras High Court (2019-02-01)
- THE COMMISSIONER OF INCOME v. SHRI C.D.GOPINATH — Madras High Court (2019-02-01)
- COMMISSIONER OF INCOME TAX v. M/S RK SWAMY BBDO PVT — Madras High Court (2019-02-01)
- COMMISSIONER OF INCOME TAX v. M/S RK SWAMY BBDO PVT — Madras High Court (2019-02-01)
- THE COMMISSIONER OF INCOME v. SHRI LOUIS SINNAYA AROKIASAMY — Madras High Court (2019-02-01)
- COMMISSIONER OF INCOME TAX I v. M/S JAMES TEXTILES — Madras High Court (2019-01-31)
- COMMISISONER OF INCOME TAX v. M/S SUBBIAH JEWELLERS — Madras High Court (2019-01-31)
- N.Sivashanmugham v. The Collector, Cuddalore — Madras High Court (2019-01-31)