VINEET KOTHARI

9,746 recorded High Court judgment(s) · 2002–2018

Courts

Rajasthan High Court	6237
Karnataka High Court	3509

PREMPTORY	6032
DISPOSED	1725
DISMISSED	1376
ALLOWED	439
ALLOWED AND REMANDED	44
DISPOSED OF	42
Dismissed for Non-Prosecution	23
(unspecified)	17

SMT GIRIJA v. VISHWANATHA M V — Karnataka High Court (2018-11-16)
SRI BASAVARAJU v. SMT PARVATHAMMA — Karnataka High Court (2018-10-31)
ORIENTAL INSURANCE CO LTD. v. SMT SUNITHA SHARMA — Karnataka High Court (2018-10-31)
SMT PARVATHAMMA v. BASAVARAJU — Karnataka High Court (2018-10-31)
SMT.JAYAMMA v. UNITED INDIA INSURANCE CO. LTD., — Karnataka High Court (2018-10-31)
MALLESH v. B S RAJASHEKAR — Karnataka High Court (2018-10-29)
M RAMASWAMY v. B S RAJASHEKAR — Karnataka High Court (2018-10-29)
MR ANIL MEHTA v. M/S PLANET SCUBA INDIA — Karnataka High Court (2018-10-25)
M/S PROSPER JEWEL ARCADE LLP v. THE DEPUTY COMMISSIONER — Karnataka High Court (2018-10-25)
SMT. MAHALAKSHMI v. B.KATIHALLI GRAMA PANCHAYAT — Karnataka High Court (2018-10-25)