VINAY JOSHI, . VRUSHALI V. JOSHI

977 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• UMESH S/O GANESHRAO KALE v. STATE OF MAH. THR. PS ARVI DIST.WARDHA AND ANOTHER — Bombay High Court (2024-11-12)
• AMIT SHAMGIR GOSAVI AND OTHERS v. STATE OF MAH. THR. VASANT NAGAR PS, AND ANOTHER. — Bombay High Court (2024-10-10)
• SAHEBRAO @ NITIN WISHRAM @ ISRAM PAWAR v. THE STATE OF MAHARASHTRA THR. ITS SECRETARY HOME DEP. (SPECIAL) MANTRALAYA MUMBAI AND ANOTHER — Bombay High Court (2024-10-10)
• MOHAMMAD SHAHBAZ S/O. ABDUL WAHAB AND ANOTHER v. THE STATE OF MAHARASHTRA THR. POS, PS, PIMPALGAON RAJA TQ. KHAMGAON DIST. BULDHANA — Bombay High Court (2024-10-10)
• ICICI HOME FINANCE CO.LTD. THR. ITS AUTHORISED OFFICER UMESH GADKARI v. THE SUPERINTENDENT OF POLICE AMRAVATI (RURAL) AND OTHERS — Bombay High Court (2024-10-10)
• NARAYAN RAMRAO INGLE v. STATE OF MAH. THR. PSO PS CHIKHLI DIST.BULDHANA AND ANOHTHR — Bombay High Court (2024-10-10)
• PUSHKAR S/O SURESHRAO DHAWALE v. STATE OF MAH., THR. PSO P S CIVIL LINES DIST AKOLA AND ANOTHER — Bombay High Court (2024-10-10)
• PRASHANT GULABRAO JADHAV v. STATE OF MAH. THR. PSO PS CHIKHLI DIST.BULDHANA AND ANOTHER — Bombay High Court (2024-10-10)
• NANDA WAMANRAO THOSAR AND 6 OTHERS v. STATE OF MHA. THR. PSO PS AKOT DIST.AKOLA AND ANOTHER — Bombay High Court (2024-10-07)
• VAISHNAVI W/O. NISHIKANT RAGATPURE AND ANOTHER. v. THE STATE OF MAH. THR. PS, SITABULDI, DIST. NAGPUR AND ANOTHER. — Bombay High Court (2024-10-07)