VINAY JOSHI, VALMIKI MENEZES

649 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• MAHESH KARIMAN TIRKI AND OTHERS v. STATE OF MAHARASHTRA THR. PSO AHERI GADCHIROLI — Bombay High Court (2024-03-05)
• G. N. SAIBABA v. STATE OF MAHARASHTRA THR. PSO AHERI GADCHIROLI MAHARASHTRA — Bombay High Court (2024-03-05)
• THE STATE OF MAH. THR. PSO PS HINGNA NAGPUR v. RAJU S/O CHHANNULAL BIRHA — Bombay High Court (2024-02-09)
• ASHISH @ MADDY VIRENDRA RATHOD v. STATE OF MAH., THR. P.S.O. GITTIKHADAN, NAGPUR — Bombay High Court (2023-11-30)
• SACHIN @ ANNA PALTI DANIEL GABREL v. STATE OF MAH., THR. PSO PS GITTIKHADAN DIST NAGPUR — Bombay High Court (2023-11-30)
• BRAYAN IBRAHIM KENEATH BASTIYAN v. THE STATE OF MAHARASHTRA, THR. POLICE STATION OFFICER, POLICE STATION GITTIKHADAN, NAGPUR. — Bombay High Court (2023-11-30)
• SHRI. SANDIP S/O. VISHWALOCHAN JAINI AND OTHERS v. STATE OF MAHARASHTRA THR. SECRETARY OF MINISTRY OF HOME DEPARTMENT MUMBAI AND OTHERS — Bombay High Court (2023-11-10)
• SAGAR SATYANARAYAN RATAN v. THE SPOLICE STATION OFFICER and 2 OTHERS — Bombay High Court (2023-11-10)
• DR. KSHIPRA KAMLESH UKE AND ANOTEHR v. THE PRINICIPAL SECRTY.GOVT.OF MAH.DEPARTMENT OF SOCIAL JUSTICE AND SPL.ASST.MANTRALAYA MUMBAI AND 4 — Bombay High Court (2023-11-10)
• SAMRAT S/O. VIJAY SAWALE v. STATE OF MAH. THR. ITS DEPT. OF HOME MANTRALAYA MUMBAI AND OTHERS. — Bombay High Court (2023-10-31)