VINAY JOSHI, SANJAY ANANDRAO DESHMUKH

21 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• SAU. MANGAL PAWAN CHANDANKAR AND 7 OTHERS v. THE STATE OF MAHARASHTRA THR. PSO SHIVAJI NAGAR BULDHANA AND ANOTHER — Bombay High Court (2024-10-09)
• NIKHIL KISANLAL PARDESHI v. THE STATE OF MAHARASTRA THROUGH PSO, PS AKOT TQ AKOT DIST AKOLA AND ANOTHER — Bombay High Court (2024-10-09)
• MIRABAI KISANLAL PARDESHI (MOTHER IN LAW) AND 3 OTHERS v. THE STATE OF MAHARASHTRA THROUGH PSO TQ. AKOT DIST. AKOLA AND ANOTHER — Bombay High Court (2024-10-09)
• MRS. PURNIMA CHETAN NAMJOSHI v. MR. CHETAN S/O SUHAS NAMJOSHI — Bombay High Court (2024-10-09)
• SALIMODDIN @ BITTU SHEIKH S/O GYASODDIN SHEIKH v. STATE OF MAH. THR. PSO PS ASHATI DIST.GADCHIROLI AND ANOTHER — Bombay High Court (2024-10-09)
• SUHAS ASHOK KHARAT v. THE STATE OF MAHARASHTRA THR. PSO SHIVAJI NAGAR BULDHANA AND ANOTHER — Bombay High Court (2024-10-09)
• TEJAS S/O. VILASRAO GHULE PATIL v. THE STATE OF MAH. THR. ITS PSO, PS MALKAPUR CITY, TAH. MALKAPUR DIST. BULDHANA AND ANOTHER. — Bombay High Court (2024-10-09)
• RAJENDRA S/O BISANJI SAYRE v. POLICE STATION OFFICER, POLICE STATION AMBAZARI, NAGPUR TAH. AND DIST. NAGPUR AND ANOTHER — Bombay High Court (2024-10-08)
• AJAY S/O. GOPALRAO BHIVANKAR AND OTHERS v. THE STATE OF MAH. THR. PSO, PS TALEGAON, AMRAVATI (RURAL), DIST. AMRAVATI AND NOTHER — Bombay High Court (2024-10-08)
• PRAMILA DEVNAND GAVAI v. THE STATE OF MAHARASHTRA THROUGH PSO PINJAR TQ BARSHITAKLI DIST AKOLA — Bombay High Court (2024-10-08)