VINAY JOSHI, BHARAT P. DESHPANDE

293 recorded High Court judgment(s) · 2023–2023

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Courts

Bombay High Court

293

Disposal nature

ALLOWED	159
DISPOSED OFF	66
DISPOSED OFF AS A WITHDRAWN	38
DISMISSED	13
C.A. Disposed off	8
PARTLY ALLOWED	7
REJECTED	2

Recent judgments

STATE OF MAHARASHTRA THR. A.C.P. SAKKARDARA DIVISION POLICE STATION HUDKESHWAR NAGPUR v. BANNASINGH @ RUPSINGH S/O. ATTARSINGH @ NAVNIHALSINGH @ DOULATSINGH BAWRI AND OTHERS — Bombay High Court (2023-08-22)
RAMAN S/O PANDURANG THAOKAR v. BANNASINGH @ RUPSINGH S/O ATTARSINGH @ NAVNIHALSINGH @ DOULATSINGH BAWRI AND OTHERS — Bombay High Court (2023-08-22)
DARASINGH @ DHARASINGH@ SATWANTSINGH S/O VAKILSINGH BAWARI @ SIKALKARI v. STATE OF MAH., THR. ACP — Bombay High Court (2023-08-22)
JULFISINGH SURAJSINGH @ BAMBHAI S/O ATTARSINGH BAWRI (IN JAIL) v. THE STATE OF MAHARASHTRA, THROUGH A.C.P. SAKKARDARA DIVISION, P.S. HUDKESHWAR — Bombay High Court (2023-08-22)
BANNASINGH @ RUPSINGH S/O ATTARSINGH @ DOULATSINGH BAWARI (IN JAIL) v. STATE OF MAHARASHTRA, (THROUGH P.S.O. P.S. HUDKESHWAR, NAGPUR) — Bombay High Court (2023-08-22)
PRASAD S/O SHARADRAO KHADEKAR v. STATE OF MAHARASHTRA, THROUGH A.C.P. SAKKARDARA DIVISION, P.S. HUDKESHWAR, NAGPUR AND OTHERS — Bombay High Court (2023-08-22)
STATE OF MAHARASHTRA THR. A.C.P. SAKKARDARA DIVISION, P.S. HUDKESHWAR, NAGPUR v. BANNASINGH@RUPSINGH S/O. ATTARSINGH@NAVNIHALSINGH@DOULATSINGH BAWRI and OTHR. — Bombay High Court (2023-08-22)
DARSHAN SUBHASH NANDAGAWALI v. STATE OF MAH. THR. PSO CIVIL LINES DIST.AKOLA — Bombay High Court (2023-06-06)
AKANSHA SHYAMLAL KANOJIYA v. THE STATE OF MAHA., THR. DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION AND RESEARCH, MUMBAI AND ORS — Bombay High Court (2023-05-04)
SAGAR S/O PRABHAKAR NINAVE AND 2 OTHERS v. THE STATE OF MHA. THR. PSO PS HUDKESHWAR DIST.NAGPUR AND ANOTHER — Bombay High Court (2023-05-04)