LexVINAY JOSHI, ABHAY J. MANTRI
78 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 78 |
Disposal nature
| ALLOWED | 50 |
| DISPOSED OFF | 10 |
| DISPOSED OFF AS A WITHDRAWN | 8 |
| PARTLY ALLOWED | 4 |
| DISMISSED | 3 |
| C.A. Disposed off | 1 |
| DISMISSED AS WITHDRAWN | 1 |
| REJECTED | 1 |
Recent judgments
- THE STATE OF MAH. THR. PSOPS HIVARKHED TAH.TELHARA DIST.AKOLA v. HARIBHAU RAJARAM TELGOTE AND 2 OTHERS — Bombay High Court (2024-11-13)
- HARIBHAU S/O RAJARAM TELGOTE AND 2 OTHERS v. THE STATE OF MAHARASHTRA THR. PSO, PS, HIWARKHED, TQ. TELHARA, DIST. AKOLA — Bombay High Court (2024-11-13)
- JAYANAND S/O ARJUN DHABALE AND 3 OTHERS v. THE STATE OF MAHARASHTRA, THR. PSO PS POFALI, TQ. UMARKHED, DIST. YAVATMAL — Bombay High Court (2024-11-13)
- AKASH SHANKAR BEMBARE AND 2 OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS PSO GITTIKHADAN NAGPUR CITY — Bombay High Court (2024-11-12)
- TEJRAO NAMDEORAO INGLE v. THE STATE OF MAH. THR. ITS SECRETARY HOME DEP. MANTRALAYA MUMBAI AND 2 OTHERS — Bombay High Court (2024-11-12)
- SADGURU BAHUUDDESHIYA YUWAK MANDAL AMRAVATI THORUGH PRESDENT SHRI PRABHAT S/O SHAMLAL JAISWAL v. THE STATE OF MAHARASHTRA THR. PRINCIPAL SECRETARY, HOME DEPARTMENT MANTRALAYA, MUMBAI AND 1 — Bombay High Court (2024-11-12)
- ZUBAIR AHMED KHAN S/O SAIFULLAH KHAN AND 4 OTHERS v. STATE OF MAH., THR. PSO PS NANDURA DIST BULDHANA AND ANOTHER — Bombay High Court (2024-11-12)
- PRATIK PRAMOD DHONE v. THE STATE OF MAHARASHTRA PSO, KHALLAR, AMRAVATI RURAL, TQ AND DIST. AMRAVATI AND ANOTHER — Bombay High Court (2024-11-12)
- DATTU S/O DHONDIBA GAIKWAD v. STATE OF MAH. THR. THE PRINCIPAL SECRETARY DEP. OF HOME GOVT. OF MAH. MANTRALAYA MUMBAI AND 4 — Bombay High Court (2024-11-12)
- ZIAULLAH KHANA SON OF JAILANI KHAN AND 5 OTHER v. THE STATE OF MAHARASHTRA P.S.O. NANDURA DIST. BULDHANA AND ANOTHER — Bombay High Court (2024-11-12)