VINAI KUMAR DWIVEDI,SIDDHARTH

317 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SATYABHAN YADAV @ GOLU v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
• SURESH DIXIT AND 11 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-17)
• SHIV PRASAD VERMA @ BHASKAR VERMA @ RAM PIYARE VERMA AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
• SACHIN KUMAR AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
• DIVYA YADAV v. THE STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
• ROHITAS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)
• RAJENDRA PRASAD UPADHYAY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• FIROZ KHAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• MANISHA @ RITA v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2026-05-11)
• MAHESH CHANDRA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2026-05-11)