VIMLA SINGH KAPOOR

23 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• BALRAM PRASAD AGRAWAL (DEAD) THROUGH LEGAL HEIRS (1) Smt. Mithila Agrawal v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-11-15)
• Sarpanch Gram Panchayat Sukali v. State of Chhattisgarh — Chhattisgarh High Court (2021-11-15)
• MADHUKANT SINHA v. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED — Chhattisgarh High Court (2021-11-15)
• Oriental Insurance Company Ltd. v. Kamta Prasad Sahu And Ors. — Chhattisgarh High Court (2021-05-06)
• Smt. Laxmi Bai and Ors. v. Bhushan Singh @ Tinku and Ors. — Chhattisgarh High Court (2021-05-06)
• M.M. SONWANI v. THE REGISTRAR — Chhattisgarh High Court (2019-03-01)
• PANCH RAM PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-03-01)
• MOKSHIT CORPORATION v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-03-01)
• Trilok Singh v. State Of Chhattisgarh — Chhattisgarh High Court (2019-02-18)
• STATE OF CHHATTISGARH v. M/S SAJ FOOD PRODUCT (P) LTD. — Chhattisgarh High Court (2019-02-18)