VIMAL KUMAR YADAV, . DINESH MEHTA

48 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SH SURENDER GUPTA v. VARUN VEER SINGH & ANR. — Delhi High Court (2025-12-24)
• BSES RAJDHANI POWER LTD v. KEWAL KRISHAN & ORS. — Delhi High Court (2025-12-24)
• MANOJ KUMAR SINGH v. GOVT. OF NCT OF DELHI (GNCTD), — Delhi High Court (2025-12-23)
• DAMINI SONKER v. UNION OF INDIA & ANR. — Delhi High Court (2025-12-18)
• ABDUL RASHID SHEIKH v. UOI & ORS. — Delhi High Court (2025-12-17)
• JUPINDER KAUR MAKER & ANR. v. PRITPAL SINGH — Delhi High Court (2025-12-17)
• G L SAGAR v. MR GOVIND JAISWAL — Delhi High Court (2025-12-17)
• DWARKA DASS v. UOI & ORS. — Delhi High Court (2025-12-17)
• S. K. SHAH v. UNION OF INDIA AND ORS. — Delhi High Court (2025-12-16)
• S K SHAH v. UNION OF INDIA & ORS. — Delhi High Court (2025-12-16)