VIMAL KUMAR YADAV

114 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• XYZ v. THE STATE & ANR. — Delhi High Court (2026-05-29)
• QAMAR ALI v. STATE — Delhi High Court (2026-05-29)
• MAHESH CHAND v. STATE — Delhi High Court (2026-05-21)
• POOJA v. STATE NCT OF DELHI & ANR. — Delhi High Court (2026-05-21)
• MANOJ KUMAR v. STATE — Delhi High Court (2026-05-20)
• RAJINDER KUMAR v. THE STATE — Delhi High Court (2026-05-20)
• PREM RAJ v. STATE — Delhi High Court (2026-05-20)
• FRANCIS PRAKASH v. STATE OF NCT OF DELHI — Delhi High Court (2026-05-20)
• RAJESH KUMAR v. STATE — Delhi High Court (2026-05-20)
• HEMANT KUMAR @ RAJU v. STATE NCT OF DELHI — Delhi High Court (2026-05-20)