VIMAL K. VYAS

172 recorded High Court judgment(s) · 2023–2026

Courts

Gujarat High Court

172

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	62
27-WITHDRAWN @ ADM.STAGE	46
37-DISMISSED FOR DEFAULT @ ADMISSION	31
43-DISMISSED FOR DEFAULT @ FH	10
38-RULE ABSOLUTE/ALLOWED @ FH	5
46-ANY OTHER MODE @ FH	4
44-PARTLY ALLOWED @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	2

MAHESH VELABHAI CHAUDHARI v. STATE OF GUJARAT — Gujarat High Court (2026-04-23)
MITESH RAJESHBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2026-04-20)
DILIPKUMAR ANURUDHHBHAI TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2026-04-20)
NIRAV DILIPBHAI DESAI v. STATE OF GUJARAT — Gujarat High Court (2026-04-20)
VARJANGBHAI NARANBHAI BHETARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-04-20)
DEVANGKUMAR JITENDRABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2026-04-20)
DHAVALBHAI DURLABHJIBHAI KAVAR v. STATE OF GUJARAT — Gujarat High Court (2026-04-20)
THAKOR PRAKASHJI @ LALIYO BABUJI v. STATE OF GUJARAT — Gujarat High Court (2026-04-17)
BHADRESH BHARATBHAI DALVADI v. STATE OF GUJARAT — Gujarat High Court (2026-04-17)
AARTI PRKASHSINH JIRAMSINH CHAUHAN (RAJPUT) v. STATE OF GUJARAT — Gujarat High Court (2026-04-10)