LexVILAS V.AFZULPURKAR,S.RAVI KUMAR
24 recorded High Court judgment(s) · 2010–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 24 |
Disposal nature
| DISMISSED | 9 |
| DISMISSED NO COSTS | 8 |
| DISPOSED OF NO COSTS | 3 |
| ALLOWED NO COSTS | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Pakala Srihari Rao, v. Sri Rahul Bojja, — Telangana High Court (2016-02-05)
- Mohammad Abdul Tauheed Siddiqui, v. K. Mahipal Reddy, — Telangana High Court (2015-06-26)
- M.V.K.Mohan Rao, v. Sri Pradeep Kumar, — Telangana High Court (2015-04-10)
- K.Tirumala Dev, v. Sri Pradeep Kumar, — Telangana High Court (2015-04-10)
- B.A.N.Maddilety v. Sri Ch.Pulla Reddy, — Telangana High Court (2015-04-10)
- Vemareddy Krishnamma, v. Ashutosh Misra — Telangana High Court (2015-04-10)
- Smt. S. RAMA DEVI v. J. Poornachander Rao, — Telangana High Court (2014-10-18)
- T.G.Suresh, v. B.Samuel, — Telangana High Court (2014-10-18)
- Nunna Srinivasa Rao, v. Chandrasekhar Rao, — Telangana High Court (2014-09-05)
- In Re... v. The District Collector, — Telangana High Court (2014-09-05)