LexVILAS V.AFZULPURKAR
10,896 recorded High Court judgment(s) · 1999–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 10878 |
| Andhra Pradesh High Court | 18 |
Disposal nature
| DISPOSED OF NO COSTS | 5757 |
| DISMISSED | 1180 |
| DISMISSED NO COSTS | 1154 |
| ALLOWED NO COSTS | 1113 |
| WITHDRAWN | 921 |
| DISMISSED AS INFRUCTUOUS | 246 |
| PARTLY ALLOWED NO COSTS | 151 |
| DISMISSED FOR DEFAULT | 97 |
Recent judgments
- N. Babu, S/o. N. Babaiah, v. The State of Andhra Pradesh, — Telangana High Court (2016-03-01)
- Pusala Pedda Obulamma w/o Pedda Ellappa v. The State of Andhra Pradesh — Telangana High Court (2016-03-01)
- P.V.V. S.S.Shiva Rama Krishna v. The State of Telangana, Rep. by its Principal Secretary, — Telangana High Court (2016-03-01)
- Asmin, v. The State of Andhra Pradesh, Rep. by its Principal — Telangana High Court (2016-03-01)
- Illuru Lakshmaiah v. The State of Andhra Pradesh, Rep. by its Principal — Telangana High Court (2016-03-01)
- Syed Haroon Basha, v. The State of Andhra Pradesh, Rep. by its Principal Setretary — Telangana High Court (2016-03-01)
- A.Soundar Naidu, v. The State of Andhra Pradesh, Rep. by its Principal — Telangana High Court (2016-03-01)
- Mr.Abdul Sattar, v. The State of Telangana, — Telangana High Court (2016-03-01)
- Smt.Yasa Syamala W/o. Devraju v. The State of Telangana — Telangana High Court (2016-03-01)
- Shaik Mohammad Umar v. The State of Andhra Pradesh — Telangana High Court (2016-03-01)