VIKRAMAJIT SEN, . SUNIL GAUR

22 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• DINESH BANSAL v. OM KUMAR & ANR — Delhi High Court (2009-12-23)
• ASISH KUMAR MAZUMDAR v. AISHI RAM BATRA CHARITABLE TRUST & ORS. — Delhi High Court (2009-12-23)
• SEEMA BANSAL v. CHITRA GARG — Delhi High Court (2009-12-23)
• SABH INFRASTRUCTURES LTD v. JAI SHREE BAGLEY & ANR. — Delhi High Court (2009-12-23)
• AISHI RAM BATRA PUBLIC CHARITABLE TRUST & ORS. v. ASHISH KUMAR MAZUMDAR — Delhi High Court (2009-12-23)
• ARUNA MALHOTRA v. CHETAN DAYAL & ORS — Delhi High Court (2009-12-23)
• DDA v. AADHAR STUMBH — Delhi High Court (2009-12-22)
• ANIL KUMAR JAIN & ANR v. MANAK CHAND JAIN & ANR — Delhi High Court (2009-12-21)
• SUKUMAR CHAND JAIN v. RAIL VIHAR SEHKARI AVAS SAMITI LTD — Delhi High Court (2009-12-18)
• AMRIT AGENCIES PVT LTD v. NU TECH SECURITY PRINTERS — Delhi High Court (2009-12-18)