VIKRAMAJIT SEN, . SIDDHARTH MRIDUL

112 recorded High Court judgment(s) · 2005–2016

Courts

Disposal nature

Recent judgments

• UOI & OTHERS v. AV BALACHANDRAN & ANR — Delhi High Court (2016-10-18)
• UNION OF INDIA & ORS. v. MAHABIR SINGH GOSAIN & ORS. — Delhi High Court (2013-07-23)
• KK SHARMA v. RK SHARMA & ORS — Delhi High Court (2012-05-07)
• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. AFCONS INFRASTRUCTURES LTD — Delhi High Court (2011-09-09)
• SIMPLEX ENGINEERING & FOUNDRY WORKS PVT LTD v. MINISTRY OF RAILWAYS & ANR — Delhi High Court (2011-09-09)
• SAHAB SINGH v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2011-09-08)
• GUPTA REFRACTORIES v. CONSOLIDATED STEELS & ALLOYS LTD — Delhi High Court (2011-09-05)
• MUSIC BROADCAST PVT LTD v. SUPER CASSETTES INDUSTRIES LTD — Delhi High Court (2011-09-01)
• MODIPON LTD v. SINGHAL TRANSPORT CORPORATION — Delhi High Court (2011-08-30)
• GAIL (INDIA) LTD. v. GEO MILLER AND COMPANY LTD. — Delhi High Court (2011-08-30)