VIKRAMAJIT SEN, . S.L.BHAYANA

33 recorded High Court judgment(s) · 2007–2016

Courts

Disposal nature

Recent judgments

• AGYA RAM v. INCOME TAX OFFICER — Delhi High Court (2016-12-23)
• OVINDER KUMAR v. UOI & ORS. — Delhi High Court (2015-11-05)
• ZODIAC.COM SOLUTIONS P.LTD. v. UOI — Delhi High Court (2008-12-19)
• RAM KRISHAN & SONS CHARITABLE TRUST v. IILM BUSINESS SCHOOL — Delhi High Court (2008-11-26)
• THE INDIAN PERFORMING RIGHT SOCIETY LTD. v. SANJAY DALIA & ANR. — Delhi High Court (2008-11-19)
• THE JUNGLE RESORT & WATER PARK & ORS v. NATIONAL CONSUMER DISPUTE REDRESSAL COMMISSION & ORS — Delhi High Court (2008-11-03)
• PFIZER ENTERPRISES SARL & ANR. v. CIPLA LTD. — Delhi High Court (2008-10-24)
• NARENDER KR. JAIN & ORS v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2008-10-21)
• RAJESHWER KUMAR GUPTA v. LT.GOVERNOR ORS. — Delhi High Court (2008-09-25)
• RAJKUMAR SHIVAHRE v. ASST.DIRECTOR OF ENFORCEMENT MUMBAI & ANR. — Delhi High Court (2008-09-24)