VIKRAMAJIT SEN, . RAJIV SHAKDHER

40 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• M/S ANANT RAJ INDUSTRIES LTD. v. SANJAY KAUSHISH & ANR. — Delhi High Court (2009-05-29)
• SUPER CASSETTES INDUSTRIES LTD. v. PUNIT GOENKA & ANR. — Delhi High Court (2009-05-29)
• ATS INFRASTRUCTURE LTD. & ANR. v. COMMISSIONER OF INCOME TAX & ORS. — Delhi High Court (2009-05-27)
• THE ALL INDIA GLASS MANUFACTURERS FEDRATION v. UOI & ORS. — Delhi High Court (2009-05-27)
• SAINT GOBAIN GLASS INDIA LTD. & ANR. v. UOI & ORS. — Delhi High Court (2009-05-27)
• S.R.BATLIBOI & CO & ANR v. DEPARTMENT OF INCOME TAX (INVESTIGATION ) & ORS — Delhi High Court (2009-05-27)
• JAL HOTELS COMPANY LTD. v. ASSISTANT DIRECTOR OF INCOME TAX — Delhi High Court (2009-05-25)
• JAL HOTELS COMPANY LTD. v. ASSISTANT DIRECTOR OF INCOME TAX — Delhi High Court (2009-05-25)
• COMMISSIONR OF INCOME TAX v. CONCORDE CAPITAL MANAGEMENT CO LTD — Delhi High Court (2009-05-20)
• COMMISSIONER OF INCOME TAX DELHI VIII v. RAJ KUMAR — Delhi High Court (2009-05-14)