VIKRAMAJIT SEN, . MUKTA GUPTA

30 recorded High Court judgment(s) · 2010–2017

Courts

Disposal nature

Recent judgments

• SURENDER KUMAR v. LT. GOVERNOR , DELHI & ORS. — Delhi High Court (2017-02-28)
• RAKSHAKARAMCHARI CO-OP GROUP HOUSING SOCIETY v. MANOHAR SINGH & SONS — Delhi High Court (2013-11-06)
• SHAKUNTLA v. UOI & ORS. — Delhi High Court (2011-05-09)
• ANURADHA SHARMA v. MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2010-10-08)
• RAJ SINGH GEHLOT & ORS v. PARDIAM EXPORTS PVT LTD — Delhi High Court (2010-10-08)
• L C SHARMA v. P C SHARMA AND CO. AND OTHERS — Delhi High Court (2010-10-08)
• DR. S.S.SRIVASTAVA v. STATE AND ORS — Delhi High Court (2010-10-08)
• ASHIMA SECURITIES PVT LTD v. MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2010-10-08)
• HUMBOLDT WEDAG INDIA PVT LTD v. DALMIA CEMENT VENTURES LTD & ANR — Delhi High Court (2010-09-24)
• RANI PARVATI DEVI v. TURNER MORRISON LTD — Delhi High Court (2010-09-16)