VIKRAMAJIT SEN

56 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• MOHD. HAROON CHAUDHARY & ORS. v. UOI & ORS. — Delhi High Court (2007-05-31)
• JAMIA MILLIA ISLAMIA v. MOHD. HAROON CHAUDHARY — Delhi High Court (2007-05-31)
• BALJEET SINGH v. D.D.A. ORS. — Delhi High Court (2007-05-30)
• COMMISSIONER OF INCOME TAX v. MR.VIPIN BATRA — Delhi High Court (2007-05-29)
• COMMISSIONER OF INCOME TAX v. M/S GUJARAT GUARDIAN LTD. — Delhi High Court (2007-05-24)
• THE COMMISSIONER OF INCOME TAX v. VINITA JAIN — Delhi High Court (2007-05-23)
• COMMISSIONER OF INCOME TAX v. USHA IRON & FERRO METAL CORPN — Delhi High Court (2007-05-23)
• THE COMMISSIONER OF INCOME TAX v. ATUL JAIN — Delhi High Court (2007-05-23)
• COMMISSIONER OF INCOME TAX DEL v. USHA IRON & FERRO METAL CORPN. — Delhi High Court (2007-05-23)
• THE COMMISSIONER OF INCOME TAX v. M/S HIGHGAIN FINVEST PVT LTD — Delhi High Court (2007-05-23)