VIKRAM NATH,. Y. K. SRIVASTAVA

36 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	22
Dismiss other than merit(DD/Non Prosec./Abated)	12
Disposed off/Decided on merits	2

BHAWANI SHANKAR v. STATE OF U P AND 18 OTHERS — Allahabad High Court (2018-12-21)
BHARAT KUMAR MISHRA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-12-21)
MAHIPAL SHARMA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-12-21)
ALI HASAN AND 10 OTHERS v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-12-21)
SUNIL CHAUDHARY @ SUNIL KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
SHASHI SHARMA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-12-21)
RAJ KUMAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-12-21)
IFTEKHAR ALI AND 2 OTHERS v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-12-21)
PIYUSH KUMAR SINGH AND 4 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-12-21)
BHANU PRAKASH SINGH v. State of U.P. AND 8 OTHERS — Allahabad High Court (2018-12-21)