LexVIKRAM NATH,SIDDHARTH
43 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 43 |
Disposal nature
| Disposed off/Decided on merits | 41 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
| Dismissed on merits | 1 |
Recent judgments
- KSHITRA PAL SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-01-10)
- VIVEK KUMAR SHRIVASTAVA AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-01-10)
- VIVEK v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-01-10)
- MUNNE ALIAS SADAKAT AND 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-01-10)
- ANKUR @ SURAJ SINGH AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-01-10)
- ADITYA @ DEEPU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-01-10)
- AJAAD MASSEY JOSHI AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-01-10)
- DEVENDRA SINGH AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-01-10)
- SHIVANK SHARMA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-01-10)
- CHHOTE LAL YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-01-10)