VIKRAM NATH,SHASHI KANT

32 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	25
Dismissed on merits	4
Dismiss other than merit(DD/Non Prosec./Abated)	3

GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-14)
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-11-14)
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-11-14)
MOHAN CHAUDHARY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-14)
RAKESH YADAV v. DISTRICT MAGISTRATE AND 3 OTHERS — Allahabad High Court (2018-11-14)
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-11-14)
MAGMA HOUSING FINANCE LTD. v. THE DISTRICT MAGISTRATE AND 4 OTHERS — Allahabad High Court (2018-11-14)
UDAIVEER SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-14)
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHROITY v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-11-14)
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. STATE OF U P AND 7 OTHERS — Allahabad High Court (2018-11-14)