VIKRAM NATH,SAURABH SHYAM SHAMSHERY

132 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

132

Dismiss other than merit(DD/Non Prosec./Abated)	49
Disposed off/Decided on merits	48
Dismissed on merits	32
Allowed/Partly Allowed on merits	3

SUNIL KUMAR AGRAWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
VIKRAM AUTO VAHAN CHALAK SEVA SAMITI v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2019-01-25)
BAREILLY RETAIL CHEMIST WELFARE SOCIETY AND ANOTHER v. UNION OF INDIA AND 9 OTHERS — Allahabad High Court (2019-01-25)
MOTI RAM UPADHAYA v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2019-01-25)
BHAGWAN SWAROOP DHANGAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-01-25)
SHYAM SUNDAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-01-25)
MOHD. ILIYAS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-01-25)
RAJESH KUMAR DHANGAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-01-25)
SAPT RESTAURANT PVT. LTD. AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-01-25)
E.S.I.C. AND ANOTHER v. M/S SECURITY PRINTERS OF INDIA PVT. LTD. — Allahabad High Court (2019-01-24)