VIKRAM NATH,SAUMITRA DAYAL SINGH

27 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	16
Dismissed on merits	9
Dismiss other than merit(DD/Non Prosec./Abated)	2

INDRA PAL SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-01-12)
POONAM UPADHYAY v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2018-01-12)
VIRENDRA KUMAR SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-01-12)
TRIYUGI NARAIN MISHRA v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-01-12)
DAYA SHANKAR SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-01-12)
RAJA SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-01-12)
SUKKHU CHAUHAN v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-01-12)
RAJESH KUMAR CHAUBEY v. CHIEF INFORMATION COMMISSIONER S.I.C. LUCKNOW and 2 OTHERS — Allahabad High Court (2018-01-12)
LALIT MOHAN SINGH and 4 OTHERS v. STATE OF U.P. and ANOTHER — Allahabad High Court (2018-01-12)
SHREE SATYA AYURVEDIC MEDICAL COLLEGE and HOSPITAL MORADABAD v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-01-12)