VIKRAM NATH, . S.R.BRAHMBHATT

61 recorded High Court judgment(s) · 2019–2019

Courts

Gujarat High Court

56-DISPOSED AT ADMISSION STAGE	19
26-DISMISSED @ ADM.STAGE	17
53-ALLOWED / GRANTED @ ADM.STAGE	14
27-WITHDRAWN @ ADM.STAGE	5
37-DISMISSED FOR DEFAULT @ ADMISSION	4
43-DISMISSED FOR DEFAULT @ FH	2

BALWANTSINH KADUBHAI BARIYA v. COLLECTOR, DIST. PANCHMAHALS — Gujarat High Court (2019-09-18)
ANAND EDUCATION TRUST v. NATIONAL COUNCIL FOR TEACHERS EDUCATION — Gujarat High Court (2019-09-18)
RAMESHBHAI DUNGARBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2019-09-18)
JAYESHBHAI PUNJABHAI PATEL v. RAMABHAI JIVABHAI PATEL — Gujarat High Court (2019-09-18)
STATE OF GUJARAT v. GAURAV MAHESHCHANDRA YADAV — Gujarat High Court (2019-09-18)
STATE OF GUJARAT v. GAURAV MAHESHCHANDRA YADAV — Gujarat High Court (2019-09-18)
CONTRACTOR JAYPAL KISHORBHAI v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
A.C. DANIDHARIA v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
GUJARAT RURAL LABOUR WELFARE BOARD v. MANJULABEN NATWARLAL JANI — Gujarat High Court (2019-09-17)
DATTUBHAI DAHYABHAI BARIYA v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)