LexVIKRAM NATH,RAJEEV MISRA
23 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 23 |
Disposal nature
| Allowed/Partly Allowed on merits | 17 |
| Dismissed on merits | 3 |
| Disposed off/Decided on merits | 3 |
Recent judgments
- NARENDRA SINGH v. STATE OF U.P. — Allahabad High Court (2019-03-29)
- RAMVEER SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-03-29)
- KABRA @ BHUPENDRA SINGH v. STATE OF U.P. — Allahabad High Court (2019-03-29)
- RAJ VEER and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-03-28)
- GAJENDRA ALIAS GYANENDRA AND 5 OTHERS v. STATE OF U.P. — Allahabad High Court (2019-03-27)
- TEJ SINGH v. STATE OF U.P. — Allahabad High Court (2019-03-27)
- RAMBETI AND 5 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-03-15)
- DEEKSHA VERMA (MINOR) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-03-14)
- SAERA BANO ALIAS ZEENAT KHATOON v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2019-03-12)
- OM PRAKASH SIKARWAR v. STATE OF U.P. — Allahabad High Court (2019-03-12)