LexVIKRAM NATH, . R.M.CHHAYA
21 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 21 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 5 |
| 27-WITHDRAWN @ ADM.STAGE | 4 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 2 |
| 35-ANY OTHER MODE @ ADM.STAGE | 2 |
| 26-DISMISSED @ ADM.STAGE | 2 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 1 |
| 42-RULE DISCHARGED @ FH | 1 |
| 28-REJECTED @ ADM.STAGE | 1 |
Recent judgments
- CHAUDHARY GOVINDBHAI KANJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-05-07)
- TAIYABALI ISMAILMIYA ANSARI v. STATE OF GUJARAT — Gujarat High Court (2021-05-07)
- SURESHBHAI SAVJIBHAI SAKARIYA v. VIJAY DHIRUBHAI MER — Gujarat High Court (2021-05-07)
- KHATKI WAD MASJID TRUST v. STATE OF GUJARAT — Gujarat High Court (2021-05-06)
- ASLAM MOHAMMED @ GODADI GULAM MOHAMMED SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2021-05-05)
- SNESH RESORT PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2021-05-05)
- AIRWIDE EXPRESS CARGO PRIVATE LIMITED v. UNION OF INDIA — Gujarat High Court (2021-05-05)
- PARULBEN GULSHANBHAI SOLANKI v. THE STATE OF GUJARAT — Gujarat High Court (2021-05-05)
- MANISHKUMAR NARENDRABHAI DESAI v. STATE OF GUJARAT — Gujarat High Court (2021-05-05)
- RAMPUJAN CHHANGUR GOSHWAMI v. STATE OF GUJARAT — Gujarat High Court (2021-05-05)